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Sarat Kumar Pattnaik vs Anu Garg
2023 Latest Caselaw 9105 Ori

Citation : 2023 Latest Caselaw 9105 Ori
Judgement Date : 11 August, 2023

Orissa High Court
Sarat Kumar Pattnaik vs Anu Garg on 11 August, 2023
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CONTC No.5516 of 2023
                                             3   4




                 Sarat Kumar Pattnaik                  ....           Petitioner

                                                Mr. P.K. Mohapatra, Advocate
                                           -versus-
                 Anu Garg, I.A.S. and others         ....             Opposite
                                                          Parties/Contemnors
                                                       Mr. I. Mohanty, A.S.C.
                                        CORAM:

                            JUSTICE A.K. MOHAPATRA

                                           ORDER
Order No.                                 11.08.2023
    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. This Contempt Petition is filed alleging violation of the Court's order dated 30.11.2021 passed in W.P.(C) No.37472 of 2021.

3. Considering the submission made and as a last opportunity this Court deems it proper to provide as a last chance and the Contempt Petition stands disposed of with a direction to the Opposite Parties/Contemnors to comply with the direction of this Court dated 30.11.2021 passed in W.P.(C) No.37472 of 2021, if the same has not been complied with in the meantime, within a period of two months from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate // 2 //

violation of this Court's order.

4. The CONTC is accordingly disposed of.

Urgent certified copy of this order be granted on proper application.

( A.K. Mohapatra ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 14-Aug-2023 11:08:37

 
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