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Raja @ Rajendra Prasad vs Union Of India
2023 Latest Caselaw 9049 Ori

Citation : 2023 Latest Caselaw 9049 Ori
Judgement Date : 10 August, 2023

Orissa High Court
Raja @ Rajendra Prasad vs Union Of India on 10 August, 2023
                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         CRLMC No. 2818 of 2021

                 Raja @ Rajendra Prasad                     ...            Petitioner
                 Swain @ Rajendra Pratap
                 Swain
                                                       Mr. G.C. Mohanty, Advocate
                                                 -versus-
                 Union of India, R.P.F.                     ...        Opposite Party
                                                            Mr. U.R. Jena, Advocate

                                                CORAM:
                                         JUSTICE G. SATAPATHY

                                                    ORDER

10.08.2023 Order No.

07. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard, learned counsel for the petitioner and learned counsel for the opposite party.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge

S. Sasmal

Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 11-Aug-2023 18:03:00

 
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