Kartik Senapati vs State Of Odisha And Others
2023 Latest Caselaw 9044 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          W.P.(C) No.31327 of 2022

                                        Kartik Senapati                         ....          Petitioner

                                                                        Mr. D.K. Mohapatra, Advocate
                                                                   -versus-
                                        State of Odisha and others            ....    Opposite Parties

                                                                                Mr. P.C. Das, A.S.C.
                                                               Ms. Sumitra Mohanty, Advocate for O.P.
                                                                                          No.2 and 3
                                                             CORAM:
                                                    JUSTICE A.K. MOHAPATRA

                                                                    ORDER

        Order No.                                                  10.08.2023
               07.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( A.K. Mohapatra ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 10-Aug-2023 18:03:40