Jagabandh Dash vs State Of Odisha And Others
2023 Latest Caselaw 9042 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.(C) No. 13900 of 2018

             Jagabandh Dash                   ....                    Petitioner

                                                   Mr. P.K. Kar, Advocate

                                         -Versus -
             State of Odisha and others       ....       Opposite Parties

                                              Mr. S.K. Nayak, Advocate

                       CORAM:
                         JUSTICE SASHIKANTA MISHRA

                                   ORDER

10.08.2023 IA. No. 11563 of 2023 Order No.

24. 1. This matter is taken up through hybrid mode.

2. The date mentioned as "01.08.1990" in paragraph- 3 of the judgment be corrected as "31.10.2005". The date mentioned as "01.08.1995" in paragraph-4 be corrected as "06.10.2005".

3. Correction be carried out accordingly.

4. The I.A. is accordingly disposed of.

(Sashikanta Mishra) Judge

B.C.Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 21-Aug-2023 12:10:51