Shiva Kumar Swain @ Siba vs State Of Odisha
2023 Latest Caselaw 8644 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         BLAPL No. 1084 of 2023
                 Shiva Kumar Swain @ Siba                   ...             Petitioner
                 Kumar Swain
                                                            Mr. A. Mishra, Advocate
                                                 -versus-
                 State of Odisha                            ...        Opposite Party
                                                         Mrs. S.R. Sahu, ASC
                                 Mr. R.N. Das Mohapatra, Adv. (for Informant)
                                                CORAM:
                                         JUSTICE G. SATAPATHY

                                                    ORDER

04.08.2023 Order No.

09. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard Mr. A. Mishra, learned counsel for the petitioner, Mrs. S.R. Sahu, learned ASC and Mr. R.N. Das Mohapatra, learned counsel for the Informant in the matter.

3. Hearing is concluded and Judgment is reserved.

(G. Satapathy) Judge

S. Sasmal

Signature Not Verified

Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 05-Aug-2023 11:47:22