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Md.Rizwan vs State Of Odisha And Others
2023 Latest Caselaw 8632 Ori

Citation : 2023 Latest Caselaw 8632 Ori
Judgement Date : 4 August, 2023

Orissa High Court
Md.Rizwan vs State Of Odisha And Others on 4 August, 2023
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.A. No.80 of 2020
       Md.Rizwan                           .....                         Appellant
                                                          Mr.S.Mohanty, Advocate
                                           Vs.
       State of Odisha and others          .....                     Respondents
                                                           Mr.M.K.Khuntia, AGA
                                                                            (for

                                  CORAM:
                                     JUSTICE S.TALAPATRA
                                    JUSTICE SAVITRI RATHO

                                                             ORDER

04.08.2023 Order No. 1. This matter is taken up through hybrid mode.

09.

2. On scrutiny, we find that the copy of the order dated 08.07.2009

delivered in W.P. (C) No.2187 of 2009 by the learned Single Judge of this

Court has not been annexed by the appellant. We have also scrutinized the

records of the petition but the said judgment is not available in the record.

3. We direct the learned counsel for the appellant to place a copy of the

said judgment for our scrutiny by the next date.

4. Let the matter be listed on 21.08.2023.

5. Mr.M.K.Khuntia, learned Addl. Government Advocate appears for Bichi the respondent No.1. There is no representation for remaining respondents

when the matter is taken up.


                                                                             (S.Talapatra)
                                                                                 Judge


                                                                            (Savitri Ratho)
Signature Not Verified                                                            Judge
Digitally Signed

Signed by: BICHITRANANDA SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 07-Aug-2023 10:59:02

 
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