Khageswar Patra vs Unknown
2023 Latest Caselaw 8533 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                BLAPL No.6743 of 2023


                                      Khageswar Patra                 ....      Petitioner
                                                                 Mr. Y. Das, Sr. Advocate

                                                             -versus-
                                      Directorate of             ....     Opp.Party
                                      Enforcement, Government
                                      of India, Bhubaneswar
                                                                  Mr. G.K. Agarwal,
                                                                    Advocate(E.D.)
                                                         CORAM:
                                                  JUSTICE G. SATAPATHY
                                                          ORDER

        Order No.                                       03.08.2023

              06.                1.     This   matter   is     taken    up    through   Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard Mr. Y. Dash, learned Senior counsel for the Petitioner and Mr. G.K. Agarwal, learned counsel for E.D.

3. Hearing is concluded and Judgment is reserved.

( G. Satapathy) Judge

Priyajit

Signature Not Verified Digitally Signed Signed by: PRIYAJIT SAHOO Designation: Jr. Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 04-Aug-2023 10:38:50