Bansidhar Moharana vs State Of Odisha
2023 Latest Caselaw 8532 Ori

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           CRLA No.276 of 2021
                                            Bansidhar Moharana                   ....           Appellant
                                                                                      Sk. Zafarulla, Adv.
                                                                     -versus-
                                            State of Odisha                     ....        Respondent

Mr. D.K. Mishra, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 03.08.2023

09. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

4. Written notes of submissions be filed within a week

hence.

                                   .                                                    (D. Dash)
                                                                                          Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Aug-2023 17:56:15