Gotipalli Venkat Rao vs State Of Odisha
2023 Latest Caselaw 8529 Ori

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           CRA No. 95 of 1993

                                 Gotipalli Venkat Rao                      ....                      Appellant

                                                                                  Mr.P.K. Mishra, Advocate

                                                                      -Versus -
                                 State of Odisha                              ....                 Respondent

Mr. S.K. Mishra, ASC

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 03.08.2023

Order No. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

B.C. Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Odisha Date: 07-Aug-2023 17:44:44