Rosalyn Behera vs State Of Odisha & Anr
2023 Latest Caselaw 8460 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLMC No. 2357 of 2023


                                  Rosalyn Behera                 ....                      Petitioner
                                                                          Mr. S.K. Baral, Advocate
                                                             - Versus -
                                  State of Odisha & Anr.         ....               Opposite Parties
                                                             Addl. Standing Counsel for the State
                                                                Mr. R. Achary, Adv. for O.P. No.2

                                                CORAM:
                                                  JUSTICE SASHIKANTA MISHRA

                                                             ORDER

02.08.2023

Order No. 1. This matter is taken up through hybrid mode.

4.

2. Hearing is concluded and judgment reserved.

3. Interim order passed earlier shall continue till pronouncement of judgment.

(Sashikanta Mishra) A.K. Rana Judge

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant

Location: High Court of Orissa, Cuttack Date: 03-Aug-2023 18:19:04