Mamata Rani Sahoo vs State Of Odisha
2023 Latest Caselaw 8457 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.P.(C) No. 22510 of 2016


                                  Mamata Rani Sahoo             ....                     Petitioner
                                                                      Mr. B.K. Pattanaik, Advocate
                                                             - Versus -
                                  State of Odisha                ....                Opposite Party
                                                              Mr. S. Pattnaik, Addl. Government
                                                                                        Advocate


                                                CORAM:
                                                  JUSTICE SASHIKANTA MISHRA

                                                            ORDER

02.08.2023

Order No. 1. This matter is taken up through hybrid mode.

3.

2. Heard.

3. Hearing is concluded and judgment reserved.

4. The parties may file their written note of submissions and memo of citation, if any, within a week.

(Sashikanta Mishra) A.K. Rana Judge

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant

Location: High Court of Orissa, Cuttack Date: 03-Aug-2023 18:19:04