Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gmr Kamalanga Energy Ltd vs Sepco Electric Power ...
2023 Latest Caselaw 8451 Ori

Citation : 2023 Latest Caselaw 8451 Ori
Judgement Date : 2 August, 2023

Orissa High Court
Gmr Kamalanga Energy Ltd vs Sepco Electric Power ... on 2 August, 2023
                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                ARBA (ICA) No.1 of 2023

                  GMR Kamalanga Energy Ltd.                .........                  Appellant
                                                                   Mr. Ashok Kumar Parija, Senior Advocate
                                                                   Mr. S.P. Mishra, Senior Advocate
                                                                   assisted by Mr. Manav Gill, Advocate
                                                                   Mr. Ciccu Mukhopadhaya, Sr. Advocate
                                                                   Mr. Anupam Rath, Advocate
                                                                   Mr. Hriday Kochhar, Advocate
                                                                   Mr. Navneet Dadhichi, Advocate
                                                                   Ms. Aiswarya Ray, Advocate
                                                                   Ms. Manisha Mishra, Advocate
                                                                   Mr. Prashant Pakhidey, Advocate
                                                                   Ms. Swastika Parija, Advocate
                                                                   Mr. S. Satyakam, Advocate
                                                                   Mr. Amritesh Mohanty, Advocate
                                                                   Ms. Adhyasa Kar, Advocate
                                                                   Mr. Nikhil Pratap, Advocate
                                                                   Ms. Swadha Rath, Advocate




                                                    -Versus-

                  SEPCO Electric Power Construction
                  Corporation Tower, A, Chengcheng Mansion
                  No.10567, Jingshi Road Jinan,
                  Shandong, China.
                                                      .........                      Respondent
                                                               Mr. Jayant Mehta, Senior Advocate
                                                               Mr. Gautam Misra, Senior Advocate
                                                               Mr. Samar Singh Kachwaha, Advocate
                                                               Ms. Ankit Khushu, Advocate
                                                               Mr. Prasenjeet Mohapatra, Advocate
                                                               Mr. Anupam Dash, Advocate
                                                               Mr. Adhiraj Mohanty, Advocate
                                                               Ms. Bhavna Chandak, Advocate
                                                               Mr. Raghav Bhatia, Advocate
Signature Not Verified
Digitally Signed
Signed by: LINGARAJ BEHERA
Designation: Sr. Stenographer
Reason: Authentication
Location: Orissa High Court, Cuttack
Date: 03-Aug-2023 11:43:18
                                                                   2




                                                           CORAM:
                                                           JUSTICE S. TALAPATRA
                                                           DR. JUSTICE S.K. PANIGRAHI

                                                                  ORDER

02.08.2023 Order No.

09. 1. This matter is taken up through Hybrid Mode.

2. Hearing is complete. Judgment stands reserved.

3. Mr. S.P.Mishra, learned Senior Counsel for the appellant

requests accommodation for filing notes of submission. Notes of

submission be filed for the appellant by 7th August, 2023. If the learned

counsel for the respondent intends to file notes of submission, they are

allowed to file the same by 11th August, 2023.

4. The records be compiled thereafter.

(S. Talapatra) Judge

(Dr. S.K. Panigrahi) Judge

L. Behera

Signature Not Verified Digitally Signed Signed by: LINGARAJ BEHERA Designation: Sr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 03-Aug-2023 11:43:18

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter