Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kalia @ Kiran Das & Others vs State Of Odisha
2023 Latest Caselaw 8387 Ori

Citation : 2023 Latest Caselaw 8387 Ori
Judgement Date : 1 August, 2023

Orissa High Court
Kalia @ Kiran Das & Others vs State Of Odisha on 1 August, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                              CRLA No.1168 of 2022

            Kalia @ Kiran Das & Others               ....             Appellants
                                                             Mr.B.S.Dasparida,
                                                                     Advocate
                                          -versus-

            State of Odisha                          ....            Respondent
                                                          Mr.D.K.Mishra, AGA
                                                          Mr.Maitrijit Mohanty,
                                                            Adv. for informant

                    CORAM:
                    MR. JUSTICE D.DASH
                    Dr. JUSTICE S.K. PANIGRAHI

                                        ORDER

01.08.2023

Order No. I.A. No.2259 of 2022

04. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. The Appellants have filed the application under section 389 Cr.P.C. for suspension of execution of sentence imposed upon them by the Trial Court while convicting them for the offence under section 302/307/34 of IPC and their release on bail pending disposal of this Appeal.

2. Heard.

3. Taking into account the submissions made and on going through the impugned judgment passed by the Trial Court; further keeping in view the evidence on record with regard to the role of these Appellants as also the manner in which the incident is said to have been committed, at this stage, we are not inclined to accept the prayer, as advanced in this Application.

// 2 //

4. The I.A. is accordingly dismissed.

(D. Dash), Judge

(Dr. S.K.Panigrahi) Judge CRLA No.1168 of 2022

05. 1. List this Appeal along with CRLA No.165 of 2023.

(D. Dash), Judge

(Dr. S.K.Panigrahi) Judge Basu

Signature Not Verified Digitally Signed Signed by: BASUDEV NAYAK Designation: A.R.-CUM-SR.SECRETARY Reason: Authentication Location: OHC Date: 03-Aug-2023 11:33:21

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter