Citation : 2023 Latest Caselaw 8377 Ori
Judgement Date : 1 August, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No. 210 OF 2023
Anulekha Priyadarshini Nath .... Appellant
Mr.B.S.Dasparida,Adv.
-versus-
Subrat Nahak .... Respondent
CORAM:
JUSTICE BISWANATH RATH
JUSTICE M.S.SAHOO
ORDER
01.08.2023 Order No.
01. 1. Heard learned counsel appearing for the Appellant.
2. Issue notice to the Respondent-Husband herein on the question of admission.
3. Notice be issued to the Respondent-Husband herein by way of Speed Post/Registered Post with A.D., fixing short returnable date. Requisite as undertaken, be filed by 03.08.2023.
4. L.C.R. in C.P. No. 121 of 2019 be called for.
(Biswanath Rath) Judge
(M.S.Sahoo) Judge
// 2 //
ORDER 01.08.2023 Order No.
02. I.A. No. 217 of 2023
1. In disposal of I.A., this Court directs operation of the judgment dated 18.05.2023 passed in C.P. Case No. 121 of 2019 vide Annexure-4 shall remain stayed till final outcome of the MATA.
(Biswanath Rath) Judge
(M.S.Sahoo) Judge U.Nayak
Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 02-Aug-2023 16:28:05
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!