Goutam Naik vs State Of Odisha
2023 Latest Caselaw 10548 Ori

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        JCRLA No.51 of 2022
                                         Goutam Naik                          ....          Appellant
                                                                          Smt. Mandakini Panda, Adv.
                                                                    -versus-
                                         State of Odisha.                    ....          Respondent

Mr. S.K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 31.08.2023

06. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

                                 .                                                    (D. Dash)
                                                                                        Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 31-Aug-2023 16:32:05