Smt. Latika Kar And vs State Of Odisha & Others
2023 Latest Caselaw 10469 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       RSA No. 88 of 2013

                                  Smt. Latika Kar and               ....              Appellants
                                  others
                                                                                  Mr. S.S. Das,
                                                                                   Sr. Advocate
                                                                -Versus -
                                  State of Odisha & others           ....          Respondents

Mr. S. Pattanaik, Additional Government Advocate

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 30.08.2023

Order No.

1. This matter is taken up through hybrid mode.

17.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations within a week.

(Sashikanta Mishra) Judge

B.C. Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 01-Sep-2023 13:40:39