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Manas Kumar Mishra And Others vs State Of Odisha And Another
2023 Latest Caselaw 10468 Ori

Citation : 2023 Latest Caselaw 10468 Ori
Judgement Date : 30 August, 2023

Orissa High Court
Manas Kumar Mishra And Others vs State Of Odisha And Another on 30 August, 2023
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CRLMC No. 2385 of 2023

                      Manas Kumar Mishra and others ...                      Petitioners
                                                              Mr. D. Panda, Advocate
                                            -versus-
                      State of Odisha and another                  ... Opposite Parties
                                                    Mr. S. Mohapatra, Adv. for OP-2

                                                   CORAM:
                                            JUSTICE G. SATAPATHY

                                                    ORDER(ORAL)
            Order No.                                30.08.2023
              04.     1.            This   matter     is   taken   up    through   Hybrid

Arrangement (Virtual/Physical Mode).

2. Mr.S. Mohapatra, learned counsel for OP-2 files a copy of the judgment passed on 18th July, 2023 by learned Judge, Family Court, Dhenkanal in CP No. 07 of 2022 allowing the application U/S. 13(B) of the Hindu Marriage, Act, 1955 for mutual divorce and, thereby, the parties having already settled the matter, the present criminal proceeding in CT Case No. 97 of 2019 pending before the learned Assistant Sessions Judge- cum-Special Track Court, Bhubaneswar can be quashed by taking into aforesaid amicable settlement. The judgment be kept on record.

3. On the other hand, Mr. D. Panda, learned counsel for the Petitioners acknowledges about the compromise entered into by the parties. This Court, Signature Not Verified however, directs the parties to remain present on the Digitally Signed Signed by: PRIYAJIT SAHOO Designation: Jr. Stenographernext date which is suggested by both the counsels for Reason: Authentication Location: HIGH COURT OF ORISSA Date: 31-Aug-2023 10:21:38 parties to 26.09.2023.

(G. Satapathy) Judge Priyajit

 
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