Supriti Das vs State Of Odisha & Ors
2023 Latest Caselaw 10288 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              WP(C) NO.23964 OF 2023

            Supriti Das                            ....                Petitioner

                                                             Mr.P.R.Sutar, Adv.

                                        -versus-


            State of Odisha & ors.                 ....         Opposite Party(s)

                                                         Mr.S.P.Panda, AGA

                      CORAM:
                      JUSTICE BISWANATH RATH
                                      ORDER

29.8.2023 Order No.

01. 1. Heard learned counsel for the Parties.

2. This Writ Petition has been filed seeking a direction to the

A.S.O.-Opposite Party No.3 to accept the proposed Misc. Case for

recording of the name of the Petitioner in the Hal R.O.R.

3. In course of hearing it has been brought to the notice of this

Court that involving similar situation the Division Bench of this

Court has already taken up several similar matters and vide its

judgment dated 02.01.2023, the Division Bench interfering with the

order standing in similar situation remitted the matter to the A.S.O.,

Jobra, Cuttack with further directions therein. There is no dispute on

the application of the judgment of the Division Bench to the case at

hand at Bar.

// 2 //

4. This Court, accordingly, applying the analogy through the

judgment dated 02.01.2023 in W.P.(C) No. 1608 of 2014 with batch,

remits the matter to the A.S.O., -Opposite Party No.3, who is

directed to proceed for recording the name of the Petitioner in

respect of the land in R.O.R. within a period of eight weeks from the

date of communication of a copy of this order by the Petitioner, by

bringing corrected Record of Rights.

5. The Writ Petition stands disposed of with the above order.

(Biswanath Rath) Judge M.K.Rout

Signature Not Verified Digitally Signed Signed by: MANOJ KUMAR ROUT Reason: Authentication Location: High Court of Orissa Date: 30-Aug-2023 11:32:01