Abinash Santrapatro vs G. Mathi Vathanan &
2023 Latest Caselaw 10137 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   CONTC No.2610 of 2023

                                  Abinash Santrapatro                     ....             Petitioner

                                                           Mr. S. Mallik, Advocate
                                                           On behalf of M.K. Mohapatrao,Adv.

                                                               -versus-
                                  G. Mathi Vathanan &           ....    Opp. Parties/
                                  others                                Contemnors
                                                  Mr. S.N. Pattanaik,
                                                  Additional Government Advocate

                                    CORAM: JUSTICE SANJAY KUMAR MISHRA
                                                            ORDER

Order No. 25.08.2023

06. This matter is taken up through hybrid mode.

2. Mr. Mallik, learned Counsel on behalf of Mr. M.K. Mohapatra, learned Counsel for the Petitioner is present and hands up copy of the Judgment reported in (2018) 9 SCC 469 (Food Corporation of India and others vs. West Bengal Food Corporation of India Workmen's Union). He prays for a short adjournment to cite further judgments and get ready in the matter. Prayer for adjournment is allowed.

3. Matter be listed on 1st September, 2023 along with CONTC Nos.2611 & 2612, both of 2023.

(S. K. MISHRA) JUDGE Prasant Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR PRADHAN Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 25-Aug-2023 16:39:52