Nayak Munda vs State Of Orissa
2023 Latest Caselaw 10134 Ori

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                              JCRLA No.35 of 2017
                                            Nayak Munda                           ....           Appellant
                                                                                 Mr. Biswajit Nayak, Adv.
                                                                      -versus-
                                            State of Orissa                      ....         Respondent

Mr. D. K. Mishra, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 25.08.2023

02. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned counsel for the Parties.

3. Hearing being concluded; judgment is reserved.

                                   .                                                     (D. Dash)
                                                                                           Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 29-Aug-2023 12:42:20