Anushrav Gantayat vs State Of Odisha And Others
2023 Latest Caselaw 10109 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.P.(C) No.21215 of 2019

               Anushrav Gantayat                         .....                                 Petitioner
                                                                                   Mr. P.K. Sinha, Adv.
                                                         Vs.
               State of Odisha and others                .....                           Opposite Parties
                                                                                 Mr. S.N. Pattnaik, AGA

                                                                             Mr. P.C. Mahapatra, Adv.
                                                                                       (for O.P. No.9)

                                       CORAM: MR. JUSTICE SANJAY KUMAR MISHRA

                                                                ORDER

25.08.2023 Order No. The matter is taken up through hybrid mode.

2. Heard learned Counsels for the Parties.

3. Mr. Sinha, learned Counsel for the Petitioner hands up a Memo enclosing thereto judgment of the Apex Court reported in 2010 (II) OLR (SC) 636 (Union of India and others v. Miss Pritilata Nanda) in addition to the judgment cited earlier. Copy served. Same be kept on record.

4. Hearing concluded. Judgment is reserved.

                                                                                 (S.K. MISHRA)
               padma                                                                 JUDGE




Signature Not Verified
Digitally Signed
Signed by: PADMA CHARAN DASH

Designation: Secretary In-Charge Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 25-Aug-2023 16:50:23