Prasana Kumar Das vs This Matter Is Taken Up Through ...
2023 Latest Caselaw 10077 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CONTC No.5966 of 2023
                                             3




                 Prasana Kumar Das                     ....            Petitioner

                                                             Mr. S. Roy, Advocate

                                           -versus-

                 Sandeep Kumar, Superintending         ....            Opposite
                 Engineer, Mahanadi Barrage                  Party/Contemnor
                 Division, Cuttack
                                                            Mr. A.P. Dash, A.S.C.

                                        CORAM:

                            JUSTICE A.K. MOHAPATRA

                                           ORDER

Order No.                                 25.08.2023

    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. This Contempt Petition is filed alleging violation of the Court's order dated 16.05.2023 passed in W.P.(C) No.15134 of 2023.

3. Considering the submission made and as a last opportunity this Court deems it proper to provide as a last chance and the Contempt Petition stands disposed of with a direction to the Opposite Party-Contemnor to comply with the direction of this Court order dated 16.05.2023 passed in W.P.(C) No.15134 of 2023, if the same has not been complied with in the meantime, within a period of six weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been // 2 //

stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate violation of this Court's order.

4. The CONTC is accordingly disposed of.

Urgent certified copy of this order be granted on proper application.

( A.K. Mohapatra ) Judge Anil

Signature Not Verified Digitally Signed Signed by: ANIL KUMAR SAHOO Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 31-Aug-2023 18:42:46