Sana Mali @ Padmanav Naik vs State Of Odisha
2023 Latest Caselaw 10025 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRLA NO.364 OF 2016

                                 Sana Mali @ Padmanav Naik             ....         Appellant
                                                                  Mr. Subodh Kumar Mohanty,
                                                                                   Advocate

                                                            -versus-

                                 State of Odisha                       ....        Respondent
                                                                       Mr. Sonak Mishra, ASC

                                            CORAM:
                                            MR. JUSTICE D.DASH
                                            Dr. JUSTICE S.K. PANIGRAHI
                                                         ORDER

24.08.2023 Order No.

10. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. Subodh Kumar Mohanty, learned counsel for the Appellant and Mr. Sonak Mishra, learned Additional Standing Counsel.

3. Hearing being concluded; Judgment is reserved.

(D. Dash), Judge.

Signature Not Verified (Dr.S.K.Panigrahi), Digitally Signed Judge.

Gitanjali Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 28-Aug-2023 18:25:09