Arjun Kar @ Muna vs State Of Odisha
2023 Latest Caselaw 10024 Ori

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     BLAPL No.3536 of 2023

                                 Arjun Kar @ Muna                 ....                  Petitioner
                                                                       Ms. B. Mishra, Advocate
                                                            -versus-

                             State of Odisha                      ....             Opposite Party

                                                                           Mr. K.K. Gaya, ASC

                                                CORAM: JUSTICE V. NARASINGH

                                                          ORDER

24.08.2023 Order No.

04. 1. Learned counsel for the Petitioner has filed the copy of the judgment of the apex Court in the case of Ritu Chhabaria vrs. Union of India & others (Writ Petition (Criminal) No.60 of 2023 disposed of on 26.04.2023) and the order of the apex Court dated 12.05.2023 in the case of Directorate of Enforcement vrs. Manpreet Singh Talwar (Special Leave to Appeal (Crl.) No.5724/2023) along with the memo. The same are taken up on record.

2. As prayed for by the learned counsel for the Petitioner, list this matter on 04.10.2023.

(V. NARASINGH) Judge PKS

Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Reason: Authentication Location: Orissa High Court, Cuttack Date: 25-Aug-2023 11:37:52