Gulshan Ara vs Sk. Rahisuddin And Others
2023 Latest Caselaw 10021 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CRA No.96 of 1997
                                    Gulshan Ara                            ....               Appellant
                                                                                                None
                                                            -versus-
                                    Sk. Rahisuddin and Others              ....        Respondents
                                                                          Mr. M. K. Mohanty, ASC

                                             CORAM:
                                             JUSTICE CHITTARANJAN DASH

                                                              ORDER

Order No. 24.08.2023

04. 1. None appears for the Appellant despite court's call.

2. The present Appeal arises out of a judgment dated 10.10.1996 in 1CC Case No.95/92/Trial Case No.210 of 1993.

3. Issue notice to the Appellant fixing the date of his appearance on 25.09.2023.

(Chittaranjan Dash) Judge

AKPradhan

Signature Not Verified Digitally Signed Signed by: ANANTA KUMAR PRADHAN Designation: SR. STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA Date: 25-Aug-2023 16:07:31