Sabita Mohanty vs State Of Odisha (Vig)
2023 Latest Caselaw 10020 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            CRLMC. No. 3105 of 2023
                      Sabita Mohanty                      ...                           Petitioner

                                                                          Mr. B.P.Das, Advocate

                                                         -Versus -
                      State of Odisha (VIG)                ....                     Opposite Party
                                                                   Mr. N. Maharana
                                                                Standing Counsel (VIG)

                                   CORAM:
                                     JUSTICE SASHIKANTA MISHRA

                                                  ORDER

24.08.2023 Order No.

03.

1. This matter is taken up through hybrid mode.

2. Hearing is concluded, Judgment is reserved.

(Sashikanta Mishra) Judge

Deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHc, Cuttack Date: 25-Aug-2023 18:15:25