Subham Kumar Dora vs State Of Odisha And Others
2023 Latest Caselaw 10014 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                              W.P.(C) No.16069 of 2023
                               (Through Hybrid mode)

            Subham Kumar Dora                        ....                Petitioner

                                                          Mr. D. Mishra, Advocate

                                          -versus-
            State of Odisha and others               ....          Opposite Parties

                                                          Ms. S. Pattanayak, AGA


            CORAM:
                          JUSTICE ARINDAM SINHA
                                          ORDER

24.08.2023

I.A. no.12254 of 2023 Order No.

03. 1. Mr. Mishra, learned advocate appears on behalf of applicant

who was writ petitioner. He submits, the writ petition was disposed of

by judgment dated 3rd August, 2023. The application is for appropriate

correction.

2. Ms. Pattanayak, learned advocate, Additional Government

Advocate appears on behalf of State.

// 2 //

3. Heard submissions of applicant and State. Perused the

application and judgment. Court is not inclined to review the

judgment.

4. The application is dismissed.

( Arindam Sinha ) Judge

Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 24-Aug-2023 17:07:07