Engineer-In-Chief vs Dillip Kumar Sahoo & Others
2023 Latest Caselaw 4528 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.A. No.668 of 2021

            Engineer-in-Chief, Public Health,         ....            Appellant
            Odisha
                                                     Mr.M.K.Khuntia, AGA
                                     -versus-
            Dillip Kumar Sahoo & others               ....          Respondents



                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE G. SATAPATHY

                                        ORDER

26.04.2023 Order No.

01. I.A. No. 1654 of 2021

1. For the reasons stated therein, the application is allowed. Filing of certified copy of the impugned judgment is dispensed with. The application is accordingly disposed of.

I.A. No. 1655 of 2021

2. For the reasons stated therein, the application is allowed. Accordingly, the delay in filing the appeal is condoned.

W.A. No. 668 of 2021

3. Notice be issued to Respondent No.1 by Speed Post/Registered Post with A.D., making it returnable before the

next date. Requisites be filed within three working days. The tracking report be placed on record before the next date.

4. List on 25th September, 2023.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Kishore