Mir Ibrar vs State Of Odisha & Ors
2023 Latest Caselaw 4490 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                             FAO No.348 of 2022

        Mir Ibrar                           ....               Appellant
                                                       Mr. B. Satpathy, Advocate
                                            -versus-

        State of Odisha & Ors.              ....                Respondents
                                                          Mr. R.N. Mishra, AGA

                              CORAM:
                 JUSTICE BIRAJA PRASANNA SATAPATHY

                                     ORDER

26.04.2023 Order No

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Certified copy of the impugned Judgment as undertaken will be filed by tomorrow (27.04.2023), failing which the appeal shall stand dismissed without further reference to the Bench.

(Biraja Prasanna Satapathy) Judge

Sneha