Prafulla Kumar Nag vs State Of Orissa
2023 Latest Caselaw 4416 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRA No.91 of 1994


       Prafulla Kumar Nag                        ...             Appellant
                                                Ms. S. Sahoo, Advocate
                                     -versus-

       State of Orissa                           ...           Respondent
                                                Mr. S.S. Pradhan, AGA

                                      CORAM:
                               JUSTICE G. SATAPATHY

                                       ORDER

25.04.2023 Order No.

13. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Ms. S. Sahoo, learned counsel for the appellant as well as Mr. S.S. Pradhan, learned AGA in the matter. Both the parties have filed short written notes of submission.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge

Subhasmita