Saroj Kumar Sahoo And Others vs Debendranath Sahoo And Another
2023 Latest Caselaw 4378 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.A. No. 380 of 2021
                Saroj Kumar Sahoo and Others               ....         Appellants
                                       Mr. Deba Narayan Pattnaik, Advocate
                                        -versus-
                Debendranath Sahoo and Another       ....       Respondents
                                                                     None
                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE G. SATAPATHY
                                            ORDER

Order No. 25.04.2023

02. 1. Learned counsel for the Appellants contends that the judgment in Sutar Chemical Private Limited v. Collector, Balasore, 2015 (I) OLR 394 is distinguishable on facts and is not applicable to the case of the Appellants.

2. Notice to the Respondents be issued by Speed/Registered Post with A.D. making it returnable before the next date. Requisites be filed within a week. The tracking report be placed on record before the next date.

3. List on 27th July, 2023. Defects be cured in the meanwhile.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Subhasmtia