Abhina Kumar Swain vs State Of Odisha & Others
2023 Latest Caselaw 4374 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                              WPC No. 10045 of 2012
            Abhina Kumar Swain             ...                             Petitioner

                                                          Mr. S.K. Das, Advocate

                                             -Versus -
            State of Odisha & others          ....                  Opposite Parties
                                                     Additional Standing Counsel
                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

                                       ORDER

25.04.2023 W.P. (C). No. 10045 of 2022 and W. P. (C). No. 12150 of 2012

Order No. 1. This matter is taken up through hybrid mode.

11.

2. Hearing is concluded, judgment is reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

Deepak