Sandeep Jajodia vs Idbi Bank Ltd. & Others
2023 Latest Caselaw 4369 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C) No.49 of 2022

                  Sandeep Jajodia                      ....          Petitioner

                                                Mr. S. Mohanty, Advocate.

                                          -versus-

                  IDBI Bank Ltd. & others              ....       Opp. Parties

                                                 Ms. S. Pattnaik, Advocate.

                                                        Mr. P.K. Parhi, DSGI

                                     CORAM:
                            DR. JUSTICE S.K. PANIGRAHI

                                          ORDER

Order No.                                25.04.2023

       13.   1.      This matter is taken up through Hybrid Arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded and Judgment/Order is reserved.

(Dr. S.K. Panigrahi) Judge

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