Ranjan Kumar Samal @ Ranjan Samal vs Srusti Sangita Biswal
2023 Latest Caselaw 4168 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      CRLMC No. 2667 of 2019

              Ranjan Kumar Samal @ Ranjan Samal ....          Petitioners
              and others
                                 M/s. A.C. Panda, Advocate & Associates
                                     -versus-

              Srusti Sangita Biswal                       ....      Opposite Party


                          CORAM:
                          THE CHIEF JUSTICE

                                           ORDER

Order No. 21.04.2023

03. 1. Learned counsel appearing for the Petitioners wants time to ascertain whether any appeal has been filed against the judgment dated 1st December, 2018 in G.R. Case No.58 of 2015.

2. At his request, list before the Roster Bench on 4th May, 2023.

(Dr. S. Muralidhar) Chief Justice

S. Behera