Sandhya Celebration And Another vs State Of Odisha And Others
2023 Latest Caselaw 4153 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    W.P.(C) No. 8031 of 2019

                  Sandhya Celebration and Another         ...            Petitioners
                                                     Mr. P.K. Satapathy, Advocate
                                             -versus-
                  State of Odisha and Others              ...       Opposite Parties
                                                   Mr. Debakanta Mohanty, AGA
                                                   Mr. Debasish Nayak, Advocate
                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE G. SATAPATHY
                                                ORDER

Order No. 21.04.2023

08. 1. This writ petition challenges the rejection of an application made by the Petitioners for grant of licence to run a Kalyan Mandap on the property in relation to which today a separate judgment has been passed by this Division Bench allowing W.A. Nos.467 and 468 of 2010 filed by the Cuttack Municipal Corporation (CMC). The issue in the said appeals has a direct bearing on the issue raised in the present writ petition. Therefore, this writ petition was taken up on 3rd April, 2023 by this Division Bench by a separate notice and orders were reserved.

2. As a result of the judgment passed today in W.A. Nos.467 and 468 of 2010, this writ petition is dismissed.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S.K. Jena/Secy.