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Sarat Chandra Nayak vs Registrar
2023 Latest Caselaw 4150 Ori

Citation : 2023 Latest Caselaw 4150 Ori
Judgement Date : 21 April, 2023

Orissa High Court
Sarat Chandra Nayak vs Registrar on 21 April, 2023
            IN THE HIGH COURT OF ORISSA AT CUTTACK
                          W.P (C) No.11332 of 2011

Sarat Chandra Nayak                 .....                                Petitioner
                                                        Mr. S.C. Dash, Advocate
                                    Vs.
Registrar, Judicial, Orissa High    .....                           Opposite Party
Court, Cuttack & Ors.
                                                            Mr. P.K. Muduli, AGA

             CORAM:
                DR. JUSTICE B.R. SARANGI
                   MR. JUSTICE M. S. RAMAN
                                            ORDER

21.04.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. S.C. Dash, learned counsel appearing for the petitioner and Mr. P.K. Muduli, learned Additional Government Advocate appearing for the opposite parties.

3. Judgment is reserved.



                                               (DR. B.R. SARANGI)
                                                    JUDGE


Alok                                            (M.S. RAMAN)
                                                   JUDGE





 

 
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