Ntpc Ltd vs State Of Odisha And Others
2023 Latest Caselaw 3995 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No. 22163 of 2017

NTPC Ltd.                           .....                                  Petitioner
                                                            Mr. B.S. Tripathy, Adv.
                                    Vs.
State of Odisha and others          .....                            Opposite Party
                                                           Mr. P.K. Muduli, AGA
                                                Mr. M.K. Mohanty, Adv. [O.P.No.4]
             CORAM:
                DR. JUSTICE B.R. SARANGI
                MR. JUSTICE M.S.RAMAN
                                             ORDER

20.04.2023 Order No. This matter is taken up through hybrid mode.

08.

2. Heard Mr. B.S. Tripathy, learned counsel appearing for the petitioner; Mr. P.K. Muduli, learned Addl. Government Advocate appearing for the State-opposite parties and Mr. M.K. Mohanty, learned counsel appearing for opposite party no.4.

3. Hearing is concluded and judgment reserved.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) Ashok JUDGE