Suresh Chandra Sarangi vs State Of Orissa And Others
2023 Latest Caselaw 3821 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                           WPC(OAC) No.1208 of 2014


          Suresh Chandra Sarangi               ...            Petitioner
                                                  Mr.B. Dash, Advocate
                                    -versus-

          State of Orissa and others           ...     Opposite Parties

                                                   Mr.Y.S.P. Babu, AGA

                                   CORAM:
                            JUSTICE G. SATAPATHY
                                           ORDER

19.04.2023 Order No.

08. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Mr. B. Dash, learned counsel for the Petitioner and Mr. Y.S.P. Babu, learned AGA.

3. Hearing is concluded and Judgment is reserved.

(G. Satapathy) Judge

Priyajit