Komal Murjani vs State Of Orissa And Others
2023 Latest Caselaw 3742 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CRLMC No.3232 of 2016


      Komal Murjani                             ...               Petitioner
                                            Mr. S.K. Purohit, Advocate
                                     -versus-

      State of Orissa and Others                ...      Opposite Parties
                                                    Mr. S.S. Pradhan, AGA

                                      CORAM:
                               JUSTICE G. SATAPATHY

                                        ORDER

18.04.2023 CRLMC No.3232, 3233,3243,3244,3245,3259 & 3260 of 2016 Order No.

10. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Mr. S.K. Purohit, learned counsel for the petitioner and Mr. S.S. Pradhan, learned AGA in the matter.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge

Subhasmita