Union Of India vs Pusparani Khana
2023 Latest Caselaw 3594 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRA No.18 of 1995


           Union of India                    ...               Appellant
                                                   Mr. S.S. Mohapatra,
                                                 Adv. for Union of India
                                     -versus-

           Pusparani Khana                   ...             Respondent
                                           Ms. A.K. Dei, Amicus Curiae

                                    CORAM:
                             JUSTICE G. SATAPATHY

                                            ORDER

17.04.2023 Order No.

12. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard Mr. S.S. Mohapatra, learned counsel for the Appellant and Ms. A.K. Dei, learned Amicus Curiae for the Respondent.

3. Hearing is concluded and Judgment is reserved.

(G. Satapathy) Judge

Priyajit