Snigdha Smitarani Dehuri vs State Of Odisha And Another
2023 Latest Caselaw 3580 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P.(C) No.9829 of 2023
                               (Through Hybrid mode)


            Snigdha Smitarani Dehuri                 ....                Petitioner


                                                Mr. D. K. Samantaray, Advocate

                                          -versus-


            State of Odisha and another              ....         Opposite Parties


                                                            Mr. G. N. Rout, ASC
            CORAM:
            JUSTICE ARINDAM SINHA
            JUSTICE SANJAY KUMAR MISHRA

                                           ORDER

17.04.2023 Order No.

01. 1. Mr. Samantaray, learned advocate appears on behalf of

petitioner and submits, challenge in the writ petition is against order

dated 31st May, 2013 passed by the Assistant Settlement Officer. The

challenge is covered by judgment dated 2nd January, 2023 in, inter

alia, WP(C) no.1608 of 2014 (Narottam Rath and others vs. State of

Odisha and others) and order dated 19th January, 2023 in (Alekha

// 2 //

Chandra Biswal vs. State of Odisha and others), both passed by the

First Division Bench.

2. Mr. Rout, learned advocate, Additional Standing Counsel

appears on behalf of State and submits, there be adjournment to obtain

instructions.

3. List on 24th April, 2023.

( Arindam Sinha ) Judge

( S. K. Mishra ) Judge Prasant