State Of Odisha And Another vs V. Jagannath Rao
2023 Latest Caselaw 3523 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      W.A. No. 529 of 2022

              State of Odisha and another                ....          Appellants
                                    Mr. A.P. Das, Additional Standing Counsel
                                          -versus-
              V. Jagannath Rao                          ....        Respondent
                                                   Mr. A. Tripathy, Advocate

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE G. SATAPATHY

                                          ORDER

Order No. 13.04.2023

02. In view of the judgment passed by this Court dated 12th April, 2023 in W.A. No.777 of 2021 and batch (State of Odisha v. Patitapaban Dutta Dash) the present writ appeal is dismissed in the same terms.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S. Behera