Bhupindar Singh vs State Of Odisha
2023 Latest Caselaw 3520 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   BLAPL No. 10930 of 2022

              Bhupindar Singh                    ....                  Petitioner
                                                       Ms. P. Naidu, Advocate
                                           -versus-

              State of Odisha                    ....             Opposite Party
                                                          Mr. K.K. Gaya, ASC

                                CORAM: JUSTICE V. NARASINGH

                                         ORDER

13.04.2023 Order No.

05. 1. Learned counsel for the petitioner seeks adjournment to address this Court point of law regarding "possession" in an NDPS case, relying on the judgment passed by the Co-ordinate Bench of this Court by order dated 11.07.2022 in BLAPL No.9629 of 2021.

2. List this matter on 28.06.2023.

                                                             (V. NARASINGH)
  Santoshi                                                        Judge