Gulashad vs State Of Orissa
2023 Latest Caselaw 3363 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                               BLAPL No.1703 of 2023


      Gulashad                                  ...               Petitioner
                                            Mr. S. Manohar, Advocate
                                     -versus-

      State of Orissa                           ...          Opposite Party
                                                    Mr. P.K. Pattnaik, AGA

                                      CORAM:
                               JUSTICE G. SATAPATHY

                                        ORDER

12.04.2023 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard Mr. Shyam Manohar, learned counsel for the petitioner and Mr. P.K. Pattnaik, learned AGA in the matter.

3. Hearing is concluded and judgment is reserved. Learned counsel for the parties may file short written note of submission within four working days.

(G. Satapathy) Judge

Subhasmita