Citation : 2023 Latest Caselaw 3142 Ori
Judgement Date : 10 April, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.322 of 2023
State of Odisha and another .... Appellants
Mr. M.K. Khuntia, A.G.A.
-versus-
Bharat Bhusan Malla and others .... Respondents
CORAM:
THE CHIEF JUSTICE
JUSTICE G. SATAPATHY
ORDER
10.04.2023 Order No. I. A. No.813 of 2023
01. 1. For the reasons stated therein, the application is allowed. Filing of certified copy of the impugned judgment is dispensed with for the time being.
I.A. No.815 of 2023 and W.A. No.322 of 2023
2. Issue notice to Respondents on the questions of limitation and admission by Speed/Registered Post with A.D. making it returnable before the next date. Requisites be filed within a week. Accept one set of process fee. The tracking report be placed on record before the next date.
3. List on 8th August, 2023.
(Dr. S. Muralidhar) Chief Justice
(G. Satapathy) Judge M. Panda
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