Dharitri Mishra vs State Of Orissa & Others
2023 Latest Caselaw 2806 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           CRLMC No.1104 of 2017

                 Dharitri Mishra                ....      Petitioner
                                              Mr.B.Nayak, Advocate

                                    -versus-
                 State of Orissa & others     ....    Opp. Parties
                                             Mr.S.S.Pradhan, AGA
                                           M/s.S.R.Mohapatra, &
                                              associates Advocate
                                                  for OP Nos.2-12
                                      CORAM:
                             JUSTICE G. SATAPATHY

                                      ORDER

Order No.                           04.04.2023

   10.      1.     This    matter   is   taken   up   through     Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard Mr.B.Nayak, learned counsel for the petitioner, Mr.S.S.Pradhan, learned AGA and Mr.S.R.Mohapatra, learned counsel for O.P. Nos. 2 to

12. Judgment is reserved.

Kishore ( G. Satapathy) Judge