State Of Odisha And Another vs Debendranath Panda And Others
2023 Latest Caselaw 2797 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.A. No.776 of 2022

             State of Odisha and another              ....         Appellants
                                           Mr. Rabi Narayan Mishra, AGA
                                       -versus-
             Debendranath Panda and others          ....       Respondents
                       M/s. Prafulla Kumar Rath and Associates, Advocates

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE G. SATAPATHY

                                        ORDER

Order No. 04.04.2023

01. Judgment reserved. To be pronounced along with the judgment in W.A. No.777 of 2021 and batch. The written notes be filed within three days.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Priyajit