Prof. Dr. Sebak Tripathy vs Unknown
2023 Latest Caselaw 2719 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLMC No.1705 of 2018


                  Prof. Dr. Sebak Tripathy    ....       Petitioner
                                         Mr. H.S. Mishra,Advocate

                                     -versus-
                  State of Orissa(Vigilance) ....       Opp.Parties
                  and others
                                          Mr. S.S. Pradhan, A.G.A.
                                        Mr. M.S. Rizvi, A.S.C.(Vig)
                                       CORAM:
                              JUSTICE G. SATAPATHY
                                       ORDER

Order No.                            03.04.2023

   18.       1.     This   matter   is   taken   up    through   Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard Mr. H.S. Mishra, learned counsel for the Petitioner, Mr. M.S. Rizvi, learned A.S.C (Vigilance) and Mr. S.S. Pradhan, learned Additional Government Advocate for the State.

3. Hearing is concluded and Judgment is reserved.

( G. Satapathy) Judge

Priyajit