Rajendra Beheruk And Anr vs State Of Orissa
2023 Latest Caselaw 2711 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                             CRLA No.67 of 2019
                 Rajendra Beheruk and Anr.            ....         Appellants
                                                     Mr. Ramakanta Das, Adv.
                                          -versus-
                 State of Orissa                     ....          Respondent

Mr. S.S. Kanungo, , AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 03.04.2023

14. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellants and learned

Additional Government Advocate for the State.

3. Hearing being concluded; judgment is reserved.

             .                                               (D. Dash)
                                                               Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar