State Of Odisha And Another vs Santosh Kumar Sahu And Another
2023 Latest Caselaw 2698 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.A. No.673 of 2022

              State of Odisha and another               ....         Appellants
                                                      Mr. R.N. Mishra, A.G.A.
                                      -versus-
              Santosh Kumar Sahu and another          ....         Respondent
                                                 Mr. B.S. Tripathy, Advocate

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE G. SATAPATHY

                                          ORDER

03.04.2023 Order No.

01. Judgment is reserved and to be pronounced along with the judgment in W.A. Nos.777 of 2021 and batch.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge S.K. Guin